Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(4) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(4)The holder of an authorisation shall carry the authorisation with him while soliciting or receiving money, food or gifts and shall on demand by a Police Officer, produce it for inspection.