Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

State of Gujarat - Subsection

Section 42(3)(c) in Gujarat Value Added Tax Rules, 2006

(c)name, address and registration number of the seller issuing tax invoice including registration number of Central Sales Tax Act, 1956, if any,