Rajasthan High Court - Jodhpur
Hukam Singh Panwar vs Kamlesh Parwani on 17 May, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 5319/2016
Hukam Singh Panwar
----Petitioner
Versus
Kamlesh Parwani
----Respondent
For Petitioner(s) : Mr. R.S. Mankad
For Respondent(s) : Mr. VD Dadhich
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 17/05/2022 List the matter on 19.07.2022, as prayed.
Interim order, if any, to continue till then.
(VINIT KUMAR MATHUR),J 92-/Vivek/-
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