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[Cites 0, Cited by 0] [Section 187] [Entire Act]

State of Bihar - Subsection

Section 187(i) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(i)when dust laden material is to be stored or handled, measures are taken to suppress the dust produced by such storing or handling and suitable personal protective equipment are supplied to and used by the building workers working for such storing or handling.