Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Allahabad High Court

Sanjeev Kumar @ Babbu And Ors. ... vs The State Of U.P And Anr. on 9 April, 2013

Author: Ajai Lamba

Bench: Ajai Lamba





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 717 of 2013
 

 
Petitioner :- Sanjeev Kumar @ Babbu And Ors. (Complaint Case)
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Mahendra Nath Mishra,Amit Dubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.
 

List on 11.4.2013 Petitioner no.1, who is present in court, is directed to bring Shivam, son of petitioner no.1, Sanjeev Kumar @ Babbu and respondent no.2, respondent/complainant Kusumlata, in court on the said date.

Order Date :- 9.4.2013 A.Nigam