Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Tamilnadu - Subsection Section 62(b) in Grant-in-Aid Code of the Tamil Nadu Educational Department (b)exceeded twenty-five but was below five years in the case of physically handicapped children.
