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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Bangalore Metro Railway (Carriage and Ticket) Rules, 2011

(2)No person shall take or cause to be taken on the Bangalore Metro Railway the following offensive materials, namely:-
(a)blood, dried;
(b)corpses;
(c)carcasses of dead animals;
(d)bones excluding bleached and cleaned bones;
(e)manure of any kind;
(f)rags, including oily rags;
(g)any decayed animal or vegetable matter;
(h)human ashes;
(i)human skeleton
(j)parts of human body.