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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(8) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(8)The members of the Board shall not be entitled to receive any remuneration for the performance of their functions as such members under this Act except such daily and travelling allowances as may be prescribed.