Punjab-Haryana High Court
M/S Chintels India Ltd vs State Of Haryana & Ors on 9 November, 2023
Author: Arun Palli
Bench: Arun Palli
Neutral Citation No:=2023:PHHC:143144-DB
2023:PHHC:143144-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-21473-2016
Date of decision: 09.11.2023
M/s Chintels India Limited ....Petitioner
Versus
The State of Haryana and others ....Respondents
CORAM: HON'BLE MR. JUSTICE ARUN PALLI
HON'BLE MR. JUSTICE VIKRAM AGGARWAL
Present: Mr. Kartik Gupta, Advocate,
for the petitioner.
Mr. Ankur Mittal, Additional A.G., Haryana, and
Ms. Kushaldeep Kaur, Advocate.
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ARUN PALLI, J. ( Oral ) Learned counsel for the petitioner submits that the petition at hand has been rendered infructuous, with the efflux of time, and the same be disposed of, as such.
Ordered accordingly.
(ARUN PALLI) JUDGE (VIKRAM AGGARWAL) JUDGE 09.11.2023 Ak Sharma Whether speaking/reasoned Yes/No Whether reportable Yes/No Neutral Citation No:=2023:PHHC:143144-DB 1 of 1 ::: Downloaded on - 14-11-2023 22:24:19 :::