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Punjab-Haryana High Court

M/S Chintels India Ltd vs State Of Haryana & Ors on 9 November, 2023

Author: Arun Palli

Bench: Arun Palli

                                                  Neutral Citation No:=2023:PHHC:143144-DB




                                                  2023:PHHC:143144-DB

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH

                                               CWP-21473-2016
                                               Date of decision: 09.11.2023

M/s Chintels India Limited                                   ....Petitioner

                                    Versus

The State of Haryana and others                             ....Respondents

CORAM:       HON'BLE MR. JUSTICE ARUN PALLI
             HON'BLE MR. JUSTICE VIKRAM AGGARWAL

Present:     Mr. Kartik Gupta, Advocate,
             for the petitioner.

             Mr. Ankur Mittal, Additional A.G., Haryana, and
             Ms. Kushaldeep Kaur, Advocate.

                    ****

ARUN PALLI, J. ( Oral ) Learned counsel for the petitioner submits that the petition at hand has been rendered infructuous, with the efflux of time, and the same be disposed of, as such.

Ordered accordingly.

(ARUN PALLI) JUDGE (VIKRAM AGGARWAL) JUDGE 09.11.2023 Ak Sharma Whether speaking/reasoned Yes/No Whether reportable Yes/No Neutral Citation No:=2023:PHHC:143144-DB 1 of 1 ::: Downloaded on - 14-11-2023 22:24:19 :::