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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(y) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(y)"territorial constituency" for the purposes of this Act means an area delineated on hydraulic basis and to the extent possible represents an area irrigated by one common canal;