Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Gujarat - Subsection Section 30(2) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020 (2)The Ambaji Pilgrimage Tourism Authority shall appoint the tourist guides in the manner as may be determined by it.
