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[Cites 0, Cited by 1] [Section 2(5)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(5)(b) in The West Bengal Relief Undertakings (Special Provisions) Act, 1972

(b)to which any loan, advance, or grant has been given, or in respect of any loan whereof, a guarantee has been given, by the State Government or a Government company.