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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(ix) in Punjab General Sales Tax Rules, 1949

(ix)the sale of goods to the Indian Aid Mission, Nepal, for purposes other than personal use, subject to the furnishing of certificate, in this respect duly signed and stamped by the Officer-in-charge of the said Mission;