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[Cites 0, Cited by 0] [Section 67(3)] [Section 67] [Entire Act]

State of Kerala - Subsection

Section 67(3)(iv) in Kerala University of Fisheries and Ocean Studies Act, 2010

(iv)Every Statute passed by the Governing Council shall be submitted to the Chancellor who may give or withhold his assent thereto, or send it back to the Governing Council for reconsideration;