Section 10 in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979
10. Conditions regarding manufacture of feed.
(1)The standard of feed manufactured or processed by a licensee shall be as may be prescribed and every licensee shall be bound to adhere to the prescribed standard.(2)No licensee shall manufacture any type of feed mentioned in Schedule I unless it conforms to the prescribed standard.(3)The feed manufactured or processed by a licensee shall be tested in the prescribed manner.
