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[Cites 0, Cited by 1] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1) in The Registration Of Births And Deaths Act, 1969

(1)No suit, prosecution or other legal proceeding shall lie against the Government, the Registrar-General, any Registrar, or any person exercising any power or performing any duty under this Act for anything which is in good faith good faith done or intended to be done in pursuance of this Act or any rule or order made thereunder.