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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(4) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(4)The Central Government may exempt any ship of under 500 tons from the requirements of this rule relating to the supply hot water to the extent that it is satisfied that compliance therewith is unreasonable or impracticable in the circumstances.