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[Cites 0, Cited by 0] [Section 46(3)] [Section 46] [Entire Act]

State of Himachal Pradesh - Subsection

Section 46(3)(a) in Himachal Pradesh Technical University Act, 2014

(a)The transfer is with the consent of the State Government/Department/State University/ Autonomous Bodies of State Government or Public Sector Undertaking;