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Punjab-Haryana High Court

Leelawanti And Another vs State Of Haryana And Others on 12 May, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                     R.F.A. NO.3244 OF 2010 (O & M)
                                        (L.A.C. NO. 271 OF 2006)


Leelawanti and another
                                                    ..............Appellants

                   Versus


State of Haryana and others
                                                   ...........Respondents


CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL

Present : None for the appellants

         Mr. D.D. Gupta, Addlitional Advocate General Haryana


RAJESH BINDAL, J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 4000 of 2008, titled as Lakhmi Chand Versus Haryana State and others.




12.5.2011                                     (RAJESH BINDAL)
aj                                                JUDGE