Punjab-Haryana High Court
Leelawanti And Another vs State Of Haryana And Others on 12 May, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO.3244 OF 2010 (O & M)
(L.A.C. NO. 271 OF 2006)
Leelawanti and another
..............Appellants
Versus
State of Haryana and others
...........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : None for the appellants
Mr. D.D. Gupta, Addlitional Advocate General Haryana
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 4000 of 2008, titled as Lakhmi Chand Versus Haryana State and others.
12.5.2011 (RAJESH BINDAL) aj JUDGE