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State of Tamilnadu - Section

Section 104 in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

104. Ballot box.

- The Returning Officer shall also place a ballot box for the receipt of ballot papers in full view of the members present at the meeting. The ballot box shall be so constructed that the ballot papers can be inserted therein, but cannot be withdrawn therefrom without the box being unlocked or opened.