Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Arunachal Pradesh - Subsection Section 18(1) in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011 (1)The State Government may, by notification, make rules and regulations for carrying out the provisions of this Act.
