Section 31(3)(iii) in The City of Nagpur Corporation Act, 1948

[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(3)(iii) in The City of Nagpur Corporation Act, 1948

(iii)no person shall be deemed to have any share or interest in a contract, grant or employment by reason only of his having any share or interest in-

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State of Maharashtra - Subsection

Section 31(3)(iii) in The City of Nagpur Corporation Act, 1948