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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(j) in Orissa Public Distribution System (Control) Order, 2008

(j)Every ration card under this order shall be the property of the State Government but the person to whom it is issued, or to the authority to whom it has been surrendered by her/him shall be responsible for its safe custody.