Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 321] [Entire Act] State of Rajasthan - Subsection Section 321(3) in The Rajasthan Revenue Courts Manual, 1956 (3)Oath for interpreter-"will well and truly interpret what is deposed by the witness (or witnesses) before the court. So held me God".
