Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 290(1)] [Section 290] [Entire Act]

Union of India - Subsection

Section 290(1)(f) in The Companies Act, 2013

(f)to institute or defend any suit, prosecution or other legal proceeding, civil or criminal, in the name and on behalf of the company;