Supreme Court - Daily Orders
Air Corp.Sc/St Emp.Assn.Mumbai vs Union Of India on 10 July, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.57 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).14/2014
AIR CORP.SC/ST EMP.ASSN.MUMBAI Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln. (s) for permission to file additional documents and
stay and office report)
Date : 10/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. J.P. Cama, Sr. Adv.
Mr. Chirag M. Shroff,Adv.
Ms. Swati Vaibhav, Adv.
Mr. Bhaskar Das, Adv.
For Respondent(s) Mr. Gopal Jain, Sr. Adv.
Mr. Lalit Bhasin, Adv.
Ms. Nina Gupta, Adv.
Mr. Mudit Sharma,Adv.
Mr. Parvez A. Khan, Adv.
Ms. M. Vidya, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on a non-miscellaneous day for hearing.
Pleading be completed by both the parties as early as possible.
Signature Not Verified Digitally signed by (Neetu Khajuria) (Vinod Kulvi) NEETU KHAJURIA Date: 2015.07.11 12:14:27 IST Sr.P.A. Assistant Registrar Reason: