Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 14 in The Assam State Electricity Board Engineering Service Regulations, 1973 14. Resignation. - A member of the service may, at any time, resign his appointment by giving 3 (three) months notice.
