Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(20) in Tamil Nadu Prohibition Act, 1937 (20)" transport " means to move from one place to another within any local area to which this Act applies [; and [This was added by section 2(11), of the Madras Prohibition (Second Amendment) Act, 1938 (Madras Act XVII of 1938).]
