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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(4) in Haryana Rural Employment Guarantee Scheme, 2007

(4)In case the work is to be executed by the other department or organisation, the administrative sanction shall be issued by the Panchayati Raj Institutions in their above mentioned areas of jurisdiction.