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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(j) in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960

(j)any other matter in respect of which provision is, in the opinion of the Board, necessary for the efficient supervision and control of homes.