Section 3 in The Punjab Land Preservation Act, 1900
3. [ Notification of areas. [Substituted by Punjab Act No. 11 of 1942.]
- Whenever it appears to the [State] Government that it is desirable to provide for the conservation of sub-soil water or the prevention of erosion in any area subject to erosion or likely to become liable to erosion, such Government may by notification make a direction accordingly.]
