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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

(2)A revision petition under sub-rule (1) above shall be preferred within 30 days from the date of communication of such order or within such further time as the authority may, in its discretion, allow.