Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Maharashtra - Subsection Section 26(2) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005 (2)The rates, for supply of water to a Water Users' Association shall he on the volumetric basis measured at the point of supply.
