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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(3)(iii) in Tamil Nadu Private Colleges (Regulation) Rules, 1976

(iii)Assessment of grant may be made on the basis of audit report. The final teaching grant will be sanctioned to the committee after deduction of the advance grants, if any, paid for that year.