Section 17(2A) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(2A)[ The Zila Panchayat shall have its office at such place as may be determined by the State Government, and until so determined, at the place at which it was situated immediately before the commencement of the Uttar Pradesh Kshettra Panchayats and Zila Panchayats (Sanshodhan) Adhyadesh, 1965] [Inserted by Section 6 of U.P. Act No. 16 of 1965.]
