Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Rajasthan - Subsection

Section 133(b) in Rajasthan Land Revenue (Land Records) Rules, 1957

(b)the parties have agreed before the attesting officer that possession has passed: or