Bombay High Court
Ebrahim Mustaque Ali Khan vs The Air Intelligence Unit Customs, ... on 20 August, 2024
Author: Vijaykumar Kotwal
Bench: Vijaykumar Kotwal
Board Sr.No.:-15
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRI-INTERIM APPLICATION NO. 4324 OF 2023
In
CR. APPEAL STAMP NO. 20849 OF 2023
Ebrahim Mustaque Ali Khan ....PETITIONER
V/S
The Air Intelligence Unit Customs, Mumbai And
....RESPONDENT
Anr.
Mr.Hardik Gajra i/b. SANDEEP KARNIK (APPOINTED ADVOCATE) for Applicant Mr.Prashant P.Jadhav APP for Respondent/State CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 20th August, 2024 P.C. :
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