Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 653(1)] [Section 653] [Entire Act] State of Haryana - Subsection Section 653(1)(b) in Punjab Jail Manual (b)the maximum monthly limit in respect of individual prisoners prescribed by the Inspector-General,