Section 103(b) in West Bengal Town and Country (Planning and Development) Act, 1979

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(b)for change of use

(i)from agriculture to residence,

(ii)from agriculture to industry,

(iii)from agriculture to commerce,

(iv)from residence to industry,

(v)from residence to commerce,

(vi)from industry to residence,

(vii)from industry to commerce; and

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