Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] NCT Delhi - Subsection Section 7(5) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017 (5)Such application shall be filed within a period of 180 days from the date of occurrence of any incident causing the grievance or dispute.
