Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(5)(d) in The Assam Fixation of Ceiling on Land Holdings Rules, 1957

(d)area under actual cultivation of tea as on the date of the commencement of the Act namely, 24th March, 1971;