Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26PP] [Entire Act] State of Uttar Pradesh - Subsection Section 26PP(14) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 (14)any other purpose, to give effect to the provision of this Act or generally to regulate marketing of specified agricultural produce.]