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Calcutta High Court (Appellete Side)

Parayan Sarkar vs The State Of West Bengal & Others on 14 November, 2025

14.11.2025
Item No.19
Court No.11
   KCP
[Assigned]

                                    MAT 653 of 2023
                                       with
                               IA No. CAN 1 of 2023


                                Parayan Sarkar
                                   - Versus -
                       The State of West Bengal & Others


                  Mr. Uday Narayan Betal,
                  Mr. Mriganka Patra.
                                  ...for the Appellant

                  Mr. Dwijadas Chakraborty.
                                 ...for the KMC

                  Ms. Koyeli Bhattacharyya,
                  Mr. Bibek Dutta.
                                   ..... For the W.B.B.S.E.

                  Mr. Sanjay Kr. Baid.
                                  ...for the Respondent No.5

Heard the learned advocates appearing for the respective parties.

List the matter for further consideration under the heading 'To Be Mentioned' in the daily supplementary list of this Court on 18th November, 2025.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)