Calcutta High Court (Appellete Side)
Parayan Sarkar vs The State Of West Bengal & Others on 14 November, 2025
14.11.2025
Item No.19
Court No.11
KCP
[Assigned]
MAT 653 of 2023
with
IA No. CAN 1 of 2023
Parayan Sarkar
- Versus -
The State of West Bengal & Others
Mr. Uday Narayan Betal,
Mr. Mriganka Patra.
...for the Appellant
Mr. Dwijadas Chakraborty.
...for the KMC
Ms. Koyeli Bhattacharyya,
Mr. Bibek Dutta.
..... For the W.B.B.S.E.
Mr. Sanjay Kr. Baid.
...for the Respondent No.5
Heard the learned advocates appearing for the respective parties.
List the matter for further consideration under the heading 'To Be Mentioned' in the daily supplementary list of this Court on 18th November, 2025.
(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)