Section 253 in The Navy (Pay And Allowances) Regulations, 1966

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- If the sanctioned allotment permits, bicycle advances may he given at the discretion of the following authorities, namely:

(a)Naval Officer in Charge	Inthe case of personnel serving under them.
(b)Commanding Officer of Shore Establishment	Inthe case of personnel serving under them.
(c)TheFlag Officer Commanding-in-Chief, Western Naval Command, Bombay	Inall other cases as the case nay be.
(d)The Flag Officer Commanding-in-Chief, Eastern Naval Command,Visakhapatnam	Inall other cases as the case may be.
(e)TheFlag Officer Commanding Western Fleet.
(f)The Flag Officer Commanding Eastern Fleet
(g)The Flag Officer Commanding, in Chief Southern Naval Command,Cochin.

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