Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 30] [Entire Act]

Union of India - Section

Section 181 in The Income Tax Act, 1961

181. Interest on tax-free securities of a State Government.

- [Omitted by the Finance Act, 1988 (26 of 1988), section 36 (w.e.f. 1-4-1989).]