Madhya Pradesh High Court
Badami Lal Sahu vs Bhola Prasad Sahu on 28 August, 2019
Author: Sheel Nagu
Bench: Sheel Nagu
1 WP-17209-2019
The High Court Of Madhya Pradesh
WP-17209-2019
(BADAMI LAL SAHU Vs BHOLA PRASAD SAHU)
1
Gwalior, Dated : 28-08-2019
Shri B.D.Jain, Advocate for the petitioner.
Learned counsel for petitioner prays for time to bring on record memo
of S.A.No.751/14 which finds reference in the impugned order of the Board
of Revenue, vide P/1 dated 18/4/2019.
List after two weeks.
(SHEEL NAGU)
JUDGE
2019.08.2
8 19:18:37 +05'30' Bu