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State of Rajasthan - Section

Section 75 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

75.

With a view to ensuring that progress reports are duly received, a file should be opened at the Tehsil for each loan with an order sheet. A periodical examination of the misband register will show the cases of longest standing. The Taqavi clerk of the tehsil will be responsible for seeing that reports from the Patwaries are received promptly and put in the proper file.