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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(2) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(2)The Council may, with the prior approval of the Stare Government, employ such other officers and servants as it may deem necessary for carrying out the provisions of this Act.