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[Cites 0, Cited by 0] [Section 4C] [Entire Act]

Union of India - Subsection

Section 4C(2) in The Indian Red Cross Society Act, 1920

(2)The term of office and the conditions of service of the Secretary-General and the Treasurer shall be such as the Managing Body may determine by rules made under section 5:Provided that a the term of office and conditions of service of the Secretary-General and the Treasurer may be varied in like manner by the Managing Body.