Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(9)] [Section 22] [Entire Act] Union of India - Subsection Section 22(9)(i) in All India Services (Death-Cum-Retirement Benefits) Rules, 1958 (i)Except as provided in sub-rule (8), the family pension shall not be payable to more than one member of the family at the same time,-